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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(i) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(i)Invitation to EOI : It would include a copy of the advertisement whereby Consultants are invited to submit their EOI.-