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State of Gujarat - Section

Section 2 in Gujarat Single Window Clearances Rules, 2017

2. Definitions.

- In these rules, unless the context otherwise requires,
(a)"IFP" means the Investment Facilitation Portal - www.ifp.gujarat.gov.in;
(b)"services" means the services mentioned in the Form I appended to these rules;
(c)"common application form" means the form as mentioned in Form II;