Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(3) in Rajasthan State Dental Council Rules, 2008 (3)At meeting referred to in proviso to sub-rule (1) of Rule 27 only the subject or subjects for the consideration of which the meeting has been called shall be discussed.
