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[Cites 0, Cited by 0] [Section 80IE(7)] [Section 80IE] [Entire Act]

Union of India - Subsection

Section 80IE(7)(e) in The Income Tax Act, 1961

(e)operating vocational training institute for hotel management, catering and food craft, entrepreneurship development, nursing and para-medical, civil aviation related training, fashion designing and industrial training;