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State of Meghalaya - Section

Section 114 in Meghalaya Value Added Tax Act, 2003

114. Power of State Government to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of this Act, the State Government may, by order, not inconsistent with the provision of this Act, remove the difficulty.Provided that no such order shall be made after the expiry of a period of two years from the appointed day.