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State of Andhra Pradesh - Section

Section 31 in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

31. Alterations of extent of boundaries of mortgaged land under the scheme for systematic land development.

- Where on the implementation of the scheme for systematic land development, the extent or the boundaries of the land under any mortgage gets altered, such altered land shall alone from the substituted security for the land mortgaged.