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State of Assam - Section

Section 3 in Madhabdev University Act, 2017

3. Legal entity of the University.

(1)The Chancellor, the Vice Chancellor, the Pro-Vice Chancellor and the members of the court, the Executive Council, and the Academic Council so long as they continue to hold such office or membership shall constitute a body corporate by the name of "The Madhabdev University".
(2)The University shall have perpetual succession and a common seal, and shall sue and be sued by that name.