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[Cites 0, Cited by 0] [Section 319(5)] [Section 319] [Entire Act]

Union of India - Subsection

Section 319(5)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)a "Good" assessment unless awarded within the first three years of pensionable service shall render the sailor ineligible to be considered, on completion of time for minimum pension, for the award of the Long Service and Good Conduct Medal with or without gratuity;