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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1)(c) in Kerala Recognition of Trade Unions Rules, 2011

(c)To enter at all reasonable times and with such assistance if any, person in the service of the Government or of any local authority as he thinks fit, any premises which is or which he has reason to believe is an industrial establishment or any class of industry;