Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 24 in Treaty on Extradition between the Republic of India and the Federative Republic of Brazil 24. Dispute Settlement. Any dispute arising out of the interpretation of this Treaty shall be settled by means of mutual consultations and negotiations.Article 25
