Gauhati High Court
State Of Meghalaya Through Its Chief ... vs Cmj Foundation Through Its Trustees ... on 17 September, 2019
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/2
GAHC010210012018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 266/2018
1:STATE OF MEGHALAYA THROUGH ITS CHIEF SECRETARY, GOVT. OF
MEGHALAYA, SHILLONG, 793001
2: THE PRINCIPAL SECRETARY TO THE GOVT. OF MEGHALAYA
EDUCATION DEPARTMENT SHILLONG - 79300
VERSUS
1:CMJ FOUNDATION THROUGH ITS TRUSTEES INDU RANI JHA, REGD.
OFFICE - MODRINA MANSION, LAITUMKHRAH, SHILLONG - 793003
(MEGHALAYA)
2:CMJ UNIVERSITY THROUGH ITS DEPUTY REGISTRAR PREM LAL RAI
MODRINA MANSION LAITUMKHRAH SHILLONG - 793003 (MEGHALAYA)
3:MRS INDU RANI JHA, CMJ FOUNDATION MODRINA MANSION
LAITUMKHRAH SHILLONG - 793003 (MEGHALAYA)
4:VISITOR, THROUGH THE PRINCIPAL SECRETARY TO THE GOVERNMENT
OF MEGHALAYA GOVERNOR'S SECRETARIAT RAJ BHAWAN SHILLONG -
79300
Advocate for the Petitioner : MR. P NONGBRI
Advocate for the Respondent : MR. S P SHARMA
BEFORE
HONOURABLE THE CHIEF JUSTICE (ACTING)
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 17-09-2019 [A.K. Goswami, CJ (Acting).] On the joint request of Mr. N. Dutta, learned senior counsel, assisted by Mr. J. Roy and Mr. P. Nongbri, appearing for the appellants and Mr. S.N. Singh, learned senior Page No.# 2/2 counsel assisted by Mr. A.P. Singh Rahi, appearing for the respondents, list on 5th November, 2019 in the Part-I hearing list.
Sd/- Sd/-
JUDGE CHIEF JUSTICE (ACTING)
Comparing Assistant