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Gauhati High Court

State Of Meghalaya Through Its Chief ... vs Cmj Foundation Through Its Trustees ... on 17 September, 2019

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                                   Page No.# 1/2

GAHC010210012018




                                  THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                        Case No. : WA 266/2018

              1:STATE OF MEGHALAYA THROUGH ITS CHIEF SECRETARY, GOVT. OF
              MEGHALAYA, SHILLONG, 793001

              2: THE PRINCIPAL SECRETARY TO THE GOVT. OF MEGHALAYA
              EDUCATION DEPARTMENT SHILLONG - 79300

                               VERSUS

              1:CMJ FOUNDATION THROUGH ITS TRUSTEES INDU RANI JHA, REGD.
              OFFICE - MODRINA MANSION, LAITUMKHRAH, SHILLONG - 793003
              (MEGHALAYA)

              2:CMJ UNIVERSITY THROUGH ITS DEPUTY REGISTRAR PREM LAL RAI
              MODRINA MANSION LAITUMKHRAH SHILLONG - 793003 (MEGHALAYA)

              3:MRS INDU RANI JHA, CMJ FOUNDATION MODRINA MANSION
              LAITUMKHRAH SHILLONG - 793003 (MEGHALAYA)

              4:VISITOR, THROUGH THE PRINCIPAL SECRETARY TO THE GOVERNMENT
              OF MEGHALAYA GOVERNOR'S SECRETARIAT RAJ BHAWAN SHILLONG -
              79300

Advocate for the Petitioner      : MR. P NONGBRI
Advocate for the Respondent : MR. S P SHARMA

                                       BEFORE
                        HONOURABLE THE CHIEF JUSTICE (ACTING)
                      HONOURABLE MR. JUSTICE MANISH CHOUDHURY
                                               ORDER

Date : 17-09-2019 [A.K. Goswami, CJ (Acting).] On the joint request of Mr. N. Dutta, learned senior counsel, assisted by Mr. J. Roy and Mr. P. Nongbri, appearing for the appellants and Mr. S.N. Singh, learned senior Page No.# 2/2 counsel assisted by Mr. A.P. Singh Rahi, appearing for the respondents, list on 5th November, 2019 in the Part-I hearing list.

              Sd/-                                   Sd/-
            JUDGE                           CHIEF JUSTICE (ACTING)




Comparing Assistant