Section 87(4) in Siliguri Municipal Corporation Act, 1990
(4)in the sphere of administration,-(a)survey of buildings and lands and the preparation and maintenance from time to time of survey maps and plans of the city and other records relating to survey;(b)removal of obstruction and projections in or upon streets, bridges and other public places;(c)securing or removal of dangerous buildings and places;(d)registration of births and deaths;(e)providing boundary marks for the municipal area;(f)destruction of noxious animals or diseased unclaimed dogs;(g)compilation and maintenance of records and statistics relating to the administrative functions of the Corporation;(h)maintenance and development of all properties vested in or entrusted with the management of the Corporation;(i)removal of unauthorized encroachment on public streets and public places;(j)checking the construction of unauthorized buildings and pulling down unlawful construction;(k)ensuring the stoppage of wastage of water supply and other civic facilities;(l)protection of public properties in general and civic properties in particular;(m)abatement of pollutions of all kinds;(n)controlling stray animals and birds;(o)preventive measures, against fire and assistance to fire extinction;(p)providing adequate training facilities for the Corporation employees and equipping and motivating them for public service;(q)observance of days of national importance.
