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[Cites 0, Cited by 0] [Section 90] [Entire Act]

Bombay Presidency - Subsection

Section 90(2) in The Bombay Dentists Rules, 1951

(2)Such estimate shall make provision for the fulfillment of the liabilities of the Council and for effectually carrying out its objects. It shall include on its revenue side, besides all revenues ordinarily anticipated, all fees received from registration and other sources and the amount expected from the State Government by way of grant.