Delhi High Court - Orders
Delhi And District Cricket Association vs Govt. Of Nct Of Delhi Through Chief ... on 16 January, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh, Dharmesh Sharma
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10679/2015
DELHI AND DISTRICT CRICKET ASSOCIATION.....Petitioner
Through: Mr. T. Singhdev & Mr. Bhanu Gulati,
Advs.
versus
GOVT. OF NCT OF DELHI THROUGH CHIEF
SECRETARY & ANR. .....Respondents
Through: Mr. Udit Malik, ASC, with Ms. Palak
Sharma & Ms. Rima Rao, Advs.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE DHARMESH SHARMA
ORDER
% 16.01.2025
1. This hearing has been done through hybrid mode.
2. Subject to orders of Hon'ble Acting the Chief Justice, list this matter before another Bench on 31st January, 2025.
PRATHIBA M. SINGH, J.
DHARMESH SHARMA, J.
JANUARY 16, 2025/dk/bh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/02/2025 at 23:19:03