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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1)(x) in Orissa Minor Minerals Concession Rules, 2004

(x)In case of claims of preference because of industry, attested copies of documents to establish that he has already set up or has definite plan for setting up an industry based on minor mineral in the state;