Section 24(1) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013
(1)The Board of Management shall consist of the following, namely:-(i)The Director;(ii)The COO&R;(iii)Upto a maximum of four nominees of the Sponsoring Body, each of which shall be eminent professionals or researchers;(iv)All Deans of the Schools. (2)The Director shall be the Chairperson of the Board of Management and the COO&R shall be the Secretary of the Board of Management.
