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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(1)(c) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(c)members to be nominated by the Sponsoring Body who shall be eminent people of standing in the fields as may be specified: