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[Cites 0, Cited by 0] [Section 44AA] [Entire Act]

State of Bihar - Subsection

Section 44AA(c) in The Bihar Co-operative Societies Act, 1935

(c)the power of sale was otherwise improperly or irregularly exercised; but any person who has suffered any damage by an unauthorised, improper or irregular exercise of such power is entitled to have a remedy in damage against the Land Development Bank.