Supreme Court - Daily Orders
Charanjeet Gaba vs Arjun Lal Ahuja on 27 October, 2015
Bench: Vikramajit Sen, Shiva Kirti Singh
ITEM NO.24 COURT NO.12 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)....../2015
CRLMP No(s). 17865/2015
(Arising out of impugned final judgment and order dated 13/03/2015
in CRLLP No. 96/2014 passed by the High Court of Delhi at New
Delhi)
CHARANJEET GABA Petitioner(s)
VERSUS
ARJUN LAL AHUJA & ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 27/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. A. Tewari, Adv.
Ms. Eliza Bar, Adv.
Mr. Shree Pal Singh,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We have heard learned Counsel for the Petitioner. Delay condoned.
We find no ground to interfere. The Special Leave Petition is dismissed. Application, if any, also stands disposed of.
(USHA BHARDWAJ) (SAROJ SAINI)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.10.27
17:38:24 IST
Reason: