Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 51 in The Mineral Concession Rules, 1960 51. Returns and statements .-The holder of a prospecting license or a mining lease shall furnish to the State Government such returns and statements and within such period as may be specified by it.
