Section 8(3)(c) in The National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions For Service And Tenure) Rules, 2004

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

(c)is in the opinion of the President, unfit to continue in office by reason of infirmity of mind or body,

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