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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(4)The convener, PECET Admissions of concerned university shall adopt computerized single window system of counselling either by following centralized or decentralized online counselling at various centers for the convenience of the candidates and shall prepare the seat matrix of University / Government/Aided/Unaided non-minority/Minority Professional Institutions He shall make all the necessary arrangements for manpower, admission venue, drawing scrutiny officers from other departments, fee collection, networking, facilities for online counselling at various centers, mobilisation of software etc., in counselling with the Admission Committee.