Supreme Court - Daily Orders
S. Nihaal Ahamed And Anr vs The Dean, Velammal Medical College ... on 11 September, 2017
ITEM NO.30 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Contempt Petition Diary No(s). 8094/2017
in
C.A. Nos. 8067-68/2015 and 8069-8070/2015
S. NIHAAL AHAMED AND ANR Petitioner(s)
VERSUS
THE DEAN, VELAMMAL MEDICAL COLLEGE HOSPITAL AND RESEARCH INSTITUTE
Respondent(s)
Date : 11-09-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Karunakar Mahalik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Contempt Petition filed by Mr. Karunakar Mahalik, Ld. Counsel is defective. Learned counsel shall within a period of four weeks rectify the defects whatever have been found in the said Contempt Petition.
List again on 6.11.2017.
SANJAY PARIHAR Signature Not Verified Registrar Digitally signed by MADHU GROVER MG Date: 2017.09.12 09:40:52 IST Reason: