Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(5) in The Rajasthan Homoeopathic Medicine Act, 1969 (5)The members of the Advisory Committee shall be paid such travelling and other allowances as may be payable to the members of the Board under section 19.
