Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 58 in Andhra Pradesh Chit Funds Act, 1971 58. Application of fines. - The Court imposing any fine under this Act, may direct that the whole or any part thereof be applied in or towards payment of the costs of the proceedings.
