Himachal Pradesh High Court
Jagdev Singh & Anr. vs . Prithvi Raj on 27 April, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
.
Jagdev Singh & anr. vs. Prithvi Raj RSA No.585/2007 A 27.4.2022 Present: Mr. Divya Raj Singh, Advocate, for the appellant.
Ms. Kavita Kajal, Advocate vice counsel for the respondents.
As prayed for by the learned counsel for the appellants, list after four weeks.
( Chander Bhusan Barowalia ) Judge 27th April, 2022 (CS) ::: Downloaded on - 27/04/2022 20:09:45 :::CIS