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Himachal Pradesh High Court

Jagdev Singh & Anr. vs . Prithvi Raj on 27 April, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

.

Jagdev Singh & anr. vs. Prithvi Raj RSA No.585/2007 A 27.4.2022 Present: Mr. Divya Raj Singh, Advocate, for the appellant.

Ms. Kavita Kajal, Advocate vice counsel for the respondents.

As prayed for by the learned counsel for the appellants, list after four weeks.

( Chander Bhusan Barowalia ) Judge 27th April, 2022 (CS) ::: Downloaded on - 27/04/2022 20:09:45 :::CIS