State Consumer Disputes Redressal Commission
Rajesh Dhyandeo Aghase & Other vs Dr. Sou. Shital Prashant Patil on 26 March, 2012
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
STATE CONSUMER
DISPUTES REDRESSAL COMMISSION, MAHARASHTRA
CIRCUIT BENCH
AT NAGPUR
5 TH FLOOR,
ADMINISTRATIVE BUILDING NO. 1
CIVIL LINES,
NAGPUR-440 001
First Appeal
No. A/07/853
(Arisen out
of Order Dated 24/08/2007 in Case
No. 176/2006 of District Forum, Buldhana)
1.Rajesh Dhyandeo Aghase,
2. Sou.
Kalpana Rajesh Aghase Both R/o. Shastri Nagar, Mutthe layout, Buldhana, Tah. & Distt. Buldhana. .......
Appellant(s) Versus Dr. Sou. Shital Prashant Patil, R/o. Shri Hospital Maternity & Nursing Home, Shastri Nagar, Buldhana, Tah.& Distt. Buldhana. .......Respondent(s) BEFORE:
Hon'ble Mr.S.M. Shembole PRESIDING MEMBER HON'BLE SMT.JAYSHREE YENGAL MEMBER HON'BLE MR.N. ARUMUGAM MEMBER PRESENT:
None ......for the Appellant None ......for the Respondent ORDER (Delivered on 26/03/2012) PER SHRI S.M. SHEMBOLE, HON'BLE PRESIDING MEMBER.
Appellants as well as the respondent and their respective counsel are absent since long. Therefore, on last date it was adjourned till today by way of last chance, but today also appellants as well as respondent and their respective counsel are absent. Hence, there is no alternative except to dismiss the appeal in default and accordingly, it is dismissed. No order as to cost.
Dated:- 26/03/2012.
[ Hon'ble Mr.S.M. Shembole] PRESIDING MEMBER [ HON'BLE SMT.JAYSHREE YENGAL] MEMBER [ HON'BLE MR.N. ARUMUGAM] MEMBER ay