Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 43 in Police Regulations, Calcutta, 1968 43. Proper names to be in capitals. - In all reports, records, indices and other similar documents prepared wholly or partly in English, proper names of persons and places shall be written or typed in block capitals.
