Section 3(1)(a) in THE COAL GRADING BOARD ACT, 1925

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Union of India - Subsection

Section 3(1)(a) in THE COAL GRADING BOARD ACT, 1925

(a)the Chief Mining Engineer to the Railway Board [The words ?or, after the establishment of the Federal Railway Authority, to that Authority?, inserted by the A.O. 1937, repealed by the A.O. 1948][* * *]; and

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Union of India - Subsection

Section 3(1)(a) in THE COAL GRADING BOARD ACT, 1925