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State of Madhya Pradesh - Section

Section 136 in The M.P. Land Revenue Code, 1959

136. [ [Deleted by M.P. Act No. 23 of 2018]

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136. Power to exempt from operation of this Chapter.- The State Government may, by notification, declare that any of or all of the provisions of this Chapter shall not apply in any village or class of villages.
Chapter-XI Realisation of Land Revenue