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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(3)(b) in Maharashtra Factories Rules, 1963

(b)a suitable pressure gauge with a dial range not less than 1.5 times and not exceeding twice the maximum safe working pressure, easily visible and designed to show, at all times, the correct internal pressure in kilograms per square centimetre and marked with prominent red mark at the maximum safe working pressure of the pressure plant or pressure vessel;