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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(8)(a) in The Unit Trust Of India Act, 1963

(a)savings and life insurance plan or plans under which a person may acquire an interest in units in association with or as the agent of, the Life Insurance Corporation or the Central Government, but not including the life insurance business;