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Bombay High Court

Petrofer Chemie H.R. Fischer Gmbh And ... vs United Petrofer Limited on 25 October, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                         19-IA-2143-2021-IN-COMIP-275-2021.DOC




                      Arun



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                      IN ITS COMMERCIAL DIVISION
                                INTERIM APPLICATION NO. 2143 OF 2021
                                                       IN
                                  COMMERCIAL IP SUIT NO. 275 OF 2021


                      Petrofer Chemie HR Fischer GMBH & Co KG &                  ...Plaintiffs
                      Anr
                            Versus
                      United Petrofer Limited                                   ...Defendant


                      Mr Amit Jamsandekar, with Ashutosh Kane, Nikhil Sharma and
                           Ajaraj Bagwe, i/b WS Kane & Co, for the Plaintiffs.
                      Mr Virag Tulzapurkar, Senior Advocate, with Hiren Kamod and
                           Firdaus Irani, i/b Bahraiz Irani, for the Defendants.


                                            CORAM: G.S. PATEL, J
                                            DATED: 25th October 2021
                      PC:-


                      1.

The Affidavit in Reply is to be filed in the Registry on or before 27th October 2021 subject to proper pagination. An Affidavit in Rejoinder, if any, is to be filed and served on or before 22nd ARUN November 2021.

RAMCHNDRA SANKPAL

2. List the IA for hearing and final disposal on 24th November Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2021.10.26 10:46:47 +0530 2021.

Page 1 of 2

25th October 2021 19-IA-2143-2021-IN-COMIP-275-2021.DOC

3. Previous orders, if any, to continue until next date.

4. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 2 of 2 25th October 2021