Bombay High Court
Petrofer Chemie H.R. Fischer Gmbh And ... vs United Petrofer Limited on 25 October, 2021
Author: G.S. Patel
Bench: G.S. Patel
19-IA-2143-2021-IN-COMIP-275-2021.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION NO. 2143 OF 2021
IN
COMMERCIAL IP SUIT NO. 275 OF 2021
Petrofer Chemie HR Fischer GMBH & Co KG & ...Plaintiffs
Anr
Versus
United Petrofer Limited ...Defendant
Mr Amit Jamsandekar, with Ashutosh Kane, Nikhil Sharma and
Ajaraj Bagwe, i/b WS Kane & Co, for the Plaintiffs.
Mr Virag Tulzapurkar, Senior Advocate, with Hiren Kamod and
Firdaus Irani, i/b Bahraiz Irani, for the Defendants.
CORAM: G.S. PATEL, J
DATED: 25th October 2021
PC:-
1.The Affidavit in Reply is to be filed in the Registry on or before 27th October 2021 subject to proper pagination. An Affidavit in Rejoinder, if any, is to be filed and served on or before 22nd ARUN November 2021.
RAMCHNDRA SANKPAL
2. List the IA for hearing and final disposal on 24th November Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2021.10.26 10:46:47 +0530 2021.
Page 1 of 225th October 2021 19-IA-2143-2021-IN-COMIP-275-2021.DOC
3. Previous orders, if any, to continue until next date.
4. All concerned will act on production of a digitally signed copy of this order.
(G. S. PATEL, J) Page 2 of 2 25th October 2021