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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

(2)The term of office of a member or a President or a Chairperson of the Farmers' Organisation, nominated under sub-section (1), shall expire at the time at which it would have expired, had he been elected at the ordinary election.Chapter-III Objects, Functions and Powers of the Farmers' Organisation