Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(8)] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(8)(b) in Calcutta Improvement Act, 1911

(b)along not more than one-third of the frontage, an out-house not exceeding fifteen feet in height;