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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 9(1)(b) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(b)interconnecting the Reference Capacity to the backhaul circuit or equipment of the service providers co-located at the cable landing station of such owner or at a Virtual Co-location.