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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(1) in Uttar Pradesh Private Universities Act, 2019

(1)The expenditure for administration of the University during the taking over of the liabilities of the University under Section 53 of the Act shall be met out of the Permanent Endowment Fund, the general fund and the development fund.