Section 74(1)(iii) in The Customs Act, 1962

[Cites 0, Cited by 1] [Section 74(1)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(1)(iii) in The Customs Act, 1962

(iii)are entered for export by post under [clause (a) of section 84] and the proper officer makes an order permitting clearance of the goods for exportation, ninety-eight per cent. of such duty shall, except as otherwise hereinafter provided, be re-paid as drawback, if-]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 74(1)(iii) in The Customs Act, 1962