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State of Haryana - Section

Section 43 in Haryana Municipal (Regulation of Slaughter Houses) Bye-laws, 1977

43.

All carcasses which have been passed by the Superintendent as fit for human consumption, shall be marked 'passed' along with an identifying mark for the kind of meat, such as -
(i)G for goat flesh;
(ii)M for mutton;
(iii)P for pork.