Punjab-Haryana High Court
Hsidc (Now Hsiidc) vs Ganga Jiwan And Others on 20 May, 2011
Bench: Jasbir Singh, Augustine George Masih
RA No. 18 of 2011 (O&M) in
LPA No. 1126 of 2010 -1-
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
DATE OF DECISION:May 20 , 2011.
Parties Name
HSIDC (Now HSIIDC)
...APPELLANT.
VERSUS
Ganga Jiwan and others
...RESPONDENTS
CORAM: Hon'ble Mr. Justice Jasbir Singh Hon'ble Mr. Justice Augustine George Masih PRESENT: Mr. M.L.Sharma, Advocate, Advocate, for the applicants Jasbir Singh, J. (oral) Order.
CM No. 2418 of 2011:
This application has been filed under Section 5 of the Limitation Act for condonation of delay of 8 days in filing the review application. Application is accompanied by an affidavit. In view of reasons given in the application, it is allowed and delay in filing the review application is condoned.
RA No. 18 of 2011(O&M):
Heard.
RA No. 18 of 2011 (O&M) in LPA No. 1126 of 2010 -2- This application has been filed to review judgment dated January 28, 2011, by placing reliance upon a judgment and facts, which were not brought to the notice of the Court when arguments were addressed.
Dismissed.
( Jasbir Singh ) Judge (Augustine George Masih) Judge May 20 , 2011.
DKC