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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(ix) in Veer Narmad South Gujarat University Act, 1965

(ix)[ four persons nominated by the State Government from amongst distinguished educationists, teachers, social workers and such other class of persons, irrespective of whether they are members of the Senate] [This clause was inserted by Gujarat 10 of 1982, section 2, Schedule, Sr. No. 4(6) (b) (w.r.e.f. 09-12-1981).]