Section 88 in The Goa, Daman and Diu (Excise Duty) Rules, 1964
88. Transport of country liquor.
- [A permit for transport of country liquor under section 5 shall be granted in] [Substituted by Notification No. Fin.(Rev.)/2-35/part/3-33-73(B) dated 21-10-1974, published in O. G. Series I No. 30 dated 24-10-1974.] [Form E-7A.] [Substituted by Notification No. 1/1/97-Fin(R&C)(B) dated 2-4-1997, published in O.G. Series I, No. 52 (Ext-5) dated 2-4-1997.]
