Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(i) in The Orissa State Electricity Board Employee's Provident Fund Rules, 1965 (i)Sterling overseas pay converted at such rate of Exchange as the Government of India prescribe in this behalf.
