Supreme Court - Daily Orders
Indian Railways Catering And Tourism ... vs M/S Brandavan Food Products on 13 August, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
SLP (C) Nos. 15507-15509/2025
ITEM NO.22 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 15507-15509/2025
[Arising out of impugned final judgment and order dated 10-02-2025
in FAO(OS)(COMM) No. 246/2024, CMAPPL No. 65793/2024 and FAO(OS)
(COMM) No. 266/2024 passed by the High Court of Delhi at New Delhi]
INDIAN RAILWAYS CATERING AND TOURISM CORP. LTD Petitioner(s)
VERSUS
M/S BRANDAVAN FOOD PRODUCTS Respondent(s)
IA No. 140341/2025 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
WITH
SLP(C) No. 17132-17136/2025 (XIV)
SLP(C) No. 18076-18084/2025 (XIV)
FOR ADMISSION and I.R.
SLP(C) No. 17041-17042/2025 (XIV)
SLP(C) No. 17299-17300/2025 (XIV)
SLP(C) No. 16487-16488/2025 (XIV)
FOR ADMISSION
SLP(C) No. 16831-16833/2025 (XIV)
FOR ADMISSION
SLP(C) No. 16184-16186/2025 (XIV)
FOR ADMISSION
SLP(C) No. 16742-16743/2025 (XIV)
FOR ADMISSION
SLP(C) No. 15800-15801/2025 (XIV)
FOR ADMISSION
SLP(C) No. 17438-17439/2025 (XIV)
FOR ADMISSION
Signature Not Verified
Digitally signed by
babita pandey
Date: 2025.08.14
SLP(C) No. 17641-17642/2025 (XIV)
18:16:39 IST
Reason:
FOR ADMISSION
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SLP (C) Nos. 15507-15509/2025
SLP(C) No. 17037-17038/2025 (XIV)
FOR ADMISSION and I.R.
SLP(C) No. 18771-18773/2025 (XIV)
FOR ADMISSION
SLP(C) No. 17550-17552/2025 (XIV)
FOR ADMISSION
SLP(C) No. 16888-16889/2025 (XIV)
FOR ADMISSION
SLP(C) No. 15650-15651/2025 (XIV)
FOR ADMISSION and I.R.
Date : 13-08-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA
For Petitioner(s) Mr. Tushar Mehta, S.G.
Mr. Ciccu Mukhopadhyay, Sr. Adv.
Mr. Vinay Kumar Misra, AOR
Mr. Saurav Agrawal, Adv.
Mr. Ansuman Chaudhary, Adv.
Mr. Rajat Dasgupta, Adv.
Mrs. Kiran Devrani, Adv.
Ms. Akshita Totla, Adv.
Mr. Shivam Chaudhary, Adv.
Ms. Mehak Joshi, Adv.
Ms. Raadhika Chawla, Adv.
Ms. Prachi, Adv.
Mr. Harsh Khabar, Adv.
Mr. Arya, Adv.
Ms. Saloni, Adv.
Mr. Parag Tripathi, Sr. Adv.
Mr. Sanjay Jain, Sr. Adv.
Mr. Joy Basu, Sr. Adv.
Mr. Sudhir Mishra, Adv.
Ms. Ritwika Nanda, Adv.
Ms. Petal Chandhok, Adv.
Mr. Gaichangpou Gangmei, Adv.
Ms. Ananya Saxena, Adv.
Mr. Anoop, Adv.
Mr. Nishank, Adv.
Mr. Maitreya Mahaley, Adv.
M/s. Trust Legal, AOR
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SLP (C) Nos. 15507-15509/2025
For Respondent(s)
Mr. Jasmeet Singh, AOR
Mr. Parag Tripathi, Sr. Adv.
Mr. Sanjay Jain, Sr. Adv.
Mr. Joy Basu, Sr. Adv.
Mr. Sudhir Mishra, Adv.
Ms. Ritwika Nanda, Adv.
Ms. Petal Chandhok, Adv.
Mr. Gaichangpou Gangmei, Adv.
Ms. Ananya Saxena, Adv.
Mr. Anoop, Adv.
Mr. Nishank, Adv.
Mr. Maitreya Mahaley, Adv.
M/s. Trust Legal, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Arguments continued but could not be concluded. Re-list on 18.08.2025 at 02.00 p.m. as a part-heard.
(BABITA PANDEY) (PREETI SAXENA)
AR-CUM-PS COURT MASTER (NSH)
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