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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1) in Chennai Unified Metropolitan Transport Authority Rules, 2019

(1)The Authority may co-opted three persons as members to represent operators of new modes of transit, experts in the area of urban transportation, and fora representing public transportation, passengers, cyclists, pedestrians and similar groups.