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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(9) in Revenue Standing Orders Relating to Forest Settlement

(9)Board's Proceedings dated the 25th January 1893, Forest No. 55, and 24th February 1893, Forest No. 128. - The Forest Settlement Officer should, whenever he can spare time, help the District Forest Officer in the preparation of correct plans of the reserves in surveyed taluks where village plans are available. Fie should make all the alterations in the maps which he can without wasting time by sending them back to the District Forest Officer.