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[Cites 0, Cited by 0] [Section 17(23)] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(23)(e) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(e)the orders, if any, made by the Disciplinary Authority and the inquiring authority in regard to the inquiry.