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[Cites 0, Cited by 0] [Section 313(1)] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(1)(e) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(e)be recommended by the Captain of the ship or establishment in which he is serving at the time of the application as in every respect deserving of the award.