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[Cites 0, Cited by 176486] [Entire Act]

Union of India - Section

Section 471 in The Indian Penal Code, 1860

471. Using as genuine a forged document or electronic record.—

Whoever fraudulently or dishonestly uses as genuine any document or electronic record which he knows or has reason to believe to be a forged document or electronic record, shall be punished in the same manner as if he had forged such document or electronic record.