Section 2 in The Employees' Provident Funds And Miscellaneous Provisions (Amendment) Act, 1996
2. Amendment of long title.
In the long title to the Employees' Provident Funds and Miscellaneous Provisions Act, 1952 (19 of 1952 ) (hereinafter referred to as the principal Act), for the words" family pension fund", the words" pension fund" shall be substituted.
